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The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
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Trending Topics
The latest news, technologies, and resources from our team.
1. What Is a Criminal Report in India?
A criminal report—sometimes called a police clearance certificate or background verification report—is...
In a country as legally complex and socially diverse as India, access to justice should never be determined by income...
Investigations Used to Be a Slow, Tedious Process
If you’ve ever pictured an investigation,...
We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...
Corporate litigation poses significant financial and reputational risks for businesses. Legal teams must proactively assess and mitigate these risks...
