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The banking sector has always been highly re...
 
                            
Legal research has always been fundamental to law practice. But for decades, it rema...
 
                            
The legal industry has traditionally been slow to adopt technology, but that’s changing rap...
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What is Section 506 IPC?
Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...
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Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
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