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How LegitQuest Helps Enterprises Stay Legally Safe and Smart?

In today’s high-speed business world, skipping due diligence isn’t just risky—it’s costly. Before making any major move—be it a new partnership, acquisition, or hiring decision—enterprises must assess the legal background of the entities involved. LIBIL, the AI-powered due diligence solution by LegitQuest, ensures you make legally sound decisions with confidence.

Why Corporates Need LIBIL

Legal due diligence is no longer optional. It's essential.

LIBIL helps businesses:

Identify and evaluate legal risks
Verify litigation history of companies and individuals
Avoid future disputes and financial losses
Ensure regulatory compliance
Make informed decisions during onboarding, M&A, or vendor evaluation

Whether you're vetting a potential partner or reviewing internal risks, LIBIL empowers your legal and compliance teams to work smarter.

What Makes LIBIL Different

AI-Based Due Diligence

Automates the identification and analysis of litigation history using advanced AI algorithms.

Accurate, Verified Legal Data

Verified information sourced from 10,000+ courts, tribunals, and regulatory bodies across India.

Time-Saving, Actionable Reports

Generate clean, comprehensive litigation reports in minutes—not days.

Trusted by India’s Top Legal Teams

LIBIL is the go-to tool for law firms, compliance teams, and due diligence professionals nationwide.

The LIBIL Advantage

LIBIL pulls from a vast database of 2+ billion pages and integrates real-time updates from:

Supreme Court of India
All High Courts
Tribunals and District Courts
Key Regulatory Authorities

Protect Your Business. Reduce Legal Risks.

Whether you’re onboarding a new client, acquiring a company, or conducting periodic checks—LIBIL delivers the litigation intelligence you need to stay ahead.

Trusted by the top names in the industry

  • It helped to find out relevant cases with just One Click

    "Legitquest seems to be a one of its kind Legal Research engine with features like iDRAF and iGraphics. It helped me find out relevant cases with just One Click to reach to the reasoning and decision of the case. A feature like iDRAF has helped me save a lot of time while analysing a case."

  • Transform and revolutionise the way of legal research.

    "Legitquest is sure to transform and revolutionise the way Judges, Attorneys, law students, professors, researchers and scholars do legal research."

  • Search engine reduces the time taken in legal research

    "I am very impressed by your search engine, as it is unique in the sense that it greatly reduces the time taken in legal research by straightaway leading to the main findings/ observations of a judgment, including issues raised therein etc. I hope that you include all state electricity regulatory commissions as well, since presently no search engine is maintaining a database of its case laws, and regulations."

Press & Recognitions