Modernize Your Legal Practice with AI-Powered Case Management

Managing litigation, hearings, documentation, and client communication can quickly become overwhelming for law firms. That’s where PATROL, Legitquest’s AI-powered Litigation Management System, comes in—built specifically to help law firms streamline legal operations and manage matters more efficiently.
With PATROL, legal professionals can organize their entire practice from one centralized platform, keeping every case, task, document, and deadline in perfect sync.

Trusted by Top Brands

Why Law Firms Trust PATROL

PATROL enables law firms to:

Track case progress and deadlines with ease

Assign tasks and manage responsibilities across teams

Centralize client communication, contacts, and legal documents

Automate repetitive legal workflows

Replace spreadsheets with a smarter, AI-powered system

No more scattered data, missed court dates, or communication gaps—PATROL keeps your firm agile, organized, and ahead of the curve.

Key Features of PATROL – Litigation Management Software for Law Firms

Centralized Case Dashboard

Get full visibility into your ongoing matters, case timelines, and team workload—all in one place.

Automated Task Reminders

Never miss a deadline again with smart, automated alerts and follow-ups.

Document & Contact Management

Store case files securely, and link relevant clients, lawyers, and contacts for seamless collaboration.

AI-Enabled Workflow Automation

Improve turnaround time and reduce errors by automating routine legal tasks.

Anywhere Access

Access your cases and documents remotely—ensuring your team stays connected from court to office.

Designed for Legal Professionals, Built to Scale

Whether you're a solo practitioner or a multi-partner law firm, PATROL scales to fit your needs. It brings structure to your practice, enabling you to:

Deliver faster legal services

Improve internal communication

Maintain compliance and accuracy

Focus more on client outcomes, less on admin work

Trusted by the top names in the industry

  • It helped to find out relevant cases with just One Click

    "Legitquest seems to be a one of its kind Legal Research engine with features like iDRAF and iGraphics. It helped me find out relevant cases with just One Click to reach to the reasoning and decision of the case. A feature like iDRAF has helped me save a lot of time while analysing a case."

  • Transform and revolutionise the way of legal research.

    "Legitquest is sure to transform and revolutionise the way Judges, Attorneys, law students, professors, researchers and scholars do legal research."

  • Search engine reduces the time taken in legal research

    "I am very impressed by your search engine, as it is unique in the sense that it greatly reduces the time taken in legal research by straightaway leading to the main findings/ observations of a judgment, including issues raised therein etc. I hope that you include all state electricity regulatory commissions as well, since presently no search engine is maintaining a database of its case laws, and regulations."

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