Simplify Your Legal Workflows with LegitQuest’s AI-Powered Case Management Software

Managing complex litigation across multiple departments can be overwhelming for in-house legal teams. That’s why LegitQuest built PATROL—a powerful, AI-driven Litigation and Case Management Tool designed exclusively for corporate legal departments.
>PATROL helps legal teams operate with greater clarity, speed, and efficiency by organizing cases, automating tasks, and reducing legal risk—so you can focus on what matters most.

Trusted by Top Brands

Why Corporate Legal Teams Choose PATROL

PATROL empowers corporate legal departments to:

Track and manage all legal matters from a central dashboard

Automate daily workflows and task reminders

Organize documents, deadlines, contacts, and case updates in one place

Get real-time visibility into pending actions and ongoing litigation

Reduce compliance risks and improve legal turnaround time

No more disconnected spreadsheets or missed deadlines—PATROL brings structure to your legal operations.

Key Features of PATROL – Litigation Management Tool

Leverage automated case scoring, risk analysis, and data-driven insights to streamline strategic decisions and case management.

AI-Powered Case Tracking

Smart workflows and automated task assignments save time and reduce manual errors.

Real-Time Dashboards

Get instant visibility over every legal matter, from ongoing litigation to upcoming hearings.

Centralized Legal Document Storage

Store, search, and access documents securely—anytime, from anywhere.

Smart Workflow Automation

Assign responsibilities, receive automated updates, and reduce turnaround time for legal tasks.

Seamless Collaboration

Add relevant stakeholders and contacts to every case to ensure your team is always aligned.

The All-in-One Legal Operations Software for Enterprises

PATROL is more than just software—it’s your legal team’s strategic partner. Designed to be scalable and enterprise-ready, PATROL supports legal teams as they grow, helping shift from outdated manual processes to modern, intelligent legal management.

Reduces operational bottlenecks

Minimizes legal risks

Improves team efficiency

Ensures compliance across departments

Trusted by the top names in the industry

  • It helped to find out relevant cases with just One Click

    "Legitquest seems to be a one of its kind Legal Research engine with features like iDRAF and iGraphics. It helped me find out relevant cases with just One Click to reach to the reasoning and decision of the case. A feature like iDRAF has helped me save a lot of time while analysing a case."

  • Transform and revolutionise the way of legal research.

    "Legitquest is sure to transform and revolutionise the way Judges, Attorneys, law students, professors, researchers and scholars do legal research."

  • Search engine reduces the time taken in legal research

    "I am very impressed by your search engine, as it is unique in the sense that it greatly reduces the time taken in legal research by straightaway leading to the main findings/ observations of a judgment, including issues raised therein etc. I hope that you include all state electricity regulatory commissions as well, since presently no search engine is maintaining a database of its case laws, and regulations."

Press & Recognitions