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Why the judiciary picks our Legal Research tool

  • Court focused coverage
    search judgments from Supreme Court, all High Courts and major tribunals so you find the precise authority you need.
  • Citation quality and context
    view holdings, ratio and citing history so you see how a case has been used and whether its authority has changed.
  • Advanced filters and linking
    filter by bench, judge, date, subject, statutes cited and outcomes to narrow search to the most relevant authority.

How a Legal Research tool works

  • Enter search terms, case names, citation, statute section or upload a draft judgment to find supporting authorities.
  • Apply filters such as court, date range, judge, bench composition or legal subject to narrow results.
  • Use AI-assisted summarization to surface holdings, key passages and headnotes. Review citing history and related matters.

ZAIAN – Your AI Legal Assistant for the Bench

In a high-stakes judicial setting, speed and precision are critical. ZAIAN is Legitquest’s AI-powered legal research tool, custom-built for judges and judicial officers.

Real-Time Answers for Judges and Judicial Officers

Powered by Legitquest’s vast legal databases, ZAIAN delivers real-time, relevant answers to complex legal queries without time-consuming manual research.

Clarifying Legal Issues and Locating Precedents

Whether clarifying a specific issue, analyzing how a case has evolved, or locating precedent, ZAIAN provides direct, focused insights at the right moment.

A Transformative AI Companion for Smarter Judicial Work

ZAIAN isn’t just a law research tool, it's a transformative AI companion that simplifies judicial work and improves efficiency.

Trusted by the top names in the industry

  • It helped to find out relevant cases with just One Click

    "Legitquest seems to be a one of its kind Legal Research engine with features like iDRAF and iGraphics. It helped me find out relevant cases with just One Click to reach to the reasoning and decision of the case. A feature like iDRAF has helped me save a lot of time while analysing a case."

  • Transform and revolutionise the way of legal research.

    "Legitquest is sure to transform and revolutionise the way Judges, Attorneys, law students, professors, researchers and scholars do legal research."

  • Search engine reduces the time taken in legal research

    "I am very impressed by your search engine, as it is unique in the sense that it greatly reduces the time taken in legal research by straightaway leading to the main findings/ observations of a judgment, including issues raised therein etc. I hope that you include all state electricity regulatory commissions as well, since presently no search engine is maintaining a database of its case laws, and regulations."

Press & Recognitions

Ready to speed judicial research with a Legal Research tool built for courts?

FAQs

Judicial efficiency refers to how effectively courts manage time, resources, and caseloads. Tools like LegitQuest enhance efficiency with smart legal research and AI-driven case insights.

LegitQuest offers structured, AI-powered case tracking, legal precedent access, and real-time litigation analysis to streamline court workflows and decisions.

Yes, judges can use LegitQuest’s AI features to reduce research time, find relevant precedents faster, and ensure more informed rulings.

Absolutely. LegitQuest is built for India’s legal ecosystem, supporting High Courts, Supreme Court, and other judicial bodies with localized legal intelligence.

Unlike traditional platforms, LegitQuest integrates litigation analytics, real-time case status, and smart search — all tailored for judicial use.