Why LegitQuest Offers Free Legal Aid

At LegitQuest, we believe that legal help is a right, not a privilege. Through our CSR initiative, we offer free legal aid and pro bono legal aid services to empower those without access to representation. Whether you're seeking legal aid help for a civil issue, guidance on your rights, or need basic documents like affidavits or notices, our team is here. Every application is reviewed with care, and eligible cases are connected with experienced legal professionals — at no cost to you. If you or someone you know needs legal help or free legal aid, fill out our request form today. Justice should be accessible for all — and we’re committed to making that happen.

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FAQs

Free legal aid refers to no-cost legal assistance provided to individuals who cannot afford a lawyer. LegitQuest offers such support through consultations, document help, and legal guidance.

Individuals from low-income backgrounds, senior citizens, marginalized groups, students, and NGOs can apply. LegitQuest evaluates each request for eligibility and urgency.

Fill out the Free Legal Aid Request Form on our website with your personal and case details. Our legal team will contact eligible applicants within 7 working days.

Yes, pro bono legal aid involves lawyers offering legal services for free. LegitQuest partners with pro bono professionals to support your case when necessary.

We offer help with basic documents (affidavits, notices), legal consultations, rights education, and referrals to verified pro bono lawyers or legal aid bodies.