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Equip Your Law Firm with Smarter Legal Due Diligence

In today’s fast-moving legal landscape, due diligence isn’t just a task—it’s a responsibility. Whether you're advising on mergers and acquisitions, drafting complex contracts, or preparing for litigation, accurate and timely legal due diligence is critical.
LIBIL by LegitQuest is your trusted partner, helping law firms conduct deeper, faster, and more reliable litigation background checks—so you can protect your clients and uphold your legal excellence.

Why Law Firms Use LIBIL

LIBIL enables legal professionals to:

Identify and evaluate litigation history of individuals, companies, or entities

Uncover hidden legal risks in corporate transactions or client onboarding

Build stronger litigation strategies with verified case data

Support advisory opinions and compliance reviews with confidence

Whether you're reviewing an acquisition, advising on regulatory exposure, or validating a potential client—LIBIL streamlines the legal background verification process, all in one click.

What Sets LIBIL Apart

Built for Lawyers, Powered by AI

Tailored for legal workflows with intelligent automation to reduce manual effort.

Vast and Verified Litigation Data

Reports generated from 2+ billion pages across 10,000+ courts and tribunals nationwide.

Real-Time Case Tracking

Stay updated with ongoing and past litigation matters directly from the Supreme Court, High Courts, District Courts, Tribunals, and Regulatory Bodies.

Faster, More Reliable Reports

Save hours of research with structured, ready-to-use due diligence reports.

Designed for Legal Professionals

Each LIBIL report delivers clear, structured insights drawn from:

Supreme Court of India
All High Courts
Key Tribunals and Regulatory Bodies

Reports are designed for immediate use—whether it’s for litigation strategy, deal validation, or advisory documentation.

Deliver More Value to Your Clients

LIBIL helps you:

Reduce risk exposure for clients

Move faster in high-stakes legal matters

Make informed recommendations backed by data

Focus on legal thinking—not manual research

Start using LIBIL today and bring speed, precision, and confidence to every legal opinion.

Trusted by the top names in the industry

  • It helped to find out relevant cases with just One Click

    "Legitquest seems to be a one of its kind Legal Research engine with features like iDRAF and iGraphics. It helped me find out relevant cases with just One Click to reach to the reasoning and decision of the case. A feature like iDRAF has helped me save a lot of time while analysing a case."

  • Transform and revolutionise the way of legal research.

    "Legitquest is sure to transform and revolutionise the way Judges, Attorneys, law students, professors, researchers and scholars do legal research."

  • Search engine reduces the time taken in legal research

    "I am very impressed by your search engine, as it is unique in the sense that it greatly reduces the time taken in legal research by straightaway leading to the main findings/ observations of a judgment, including issues raised therein etc. I hope that you include all state electricity regulatory commissions as well, since presently no search engine is maintaining a database of its case laws, and regulations."

Press & Recognitions