Why Legal Due Diligence Is The Missing Link In Background Verification (BGV) In India

Background verification (BGV) has become an essential part of hiring, onboarding, and compliance workflows across India. As enterprises, banks,...

Automating Legal Due Diligence: The Role Of AI In Corporate Risk Management

The High Stakes of Corporate Due Diligence Corporate legal teams face mounting pressure to assess legal risk swiftly and...

Consumer Rights

We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...

Consumer Court

What is a Consumer Court? A Consumer Court,...

Preamble Of Indian Constitution

What is a Preamble of Indian Constitution? The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...

Section 375

According to the latest data released by the National Crime Records...

Section 506 IPC

What is Section 506 IPC? Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...

302 IPC

Murder is an act done with the intention of causing death or a purpose to cause bodily harm that leads...

Wildlife Protection Act 1972

Wildlife Protection Act 1972 ...

Section 471 IPC

What is Section 471 IPC? Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...

All About Domestic Violence Act 2005

As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...