Why Online Criminal History Checks Are Becoming Essential For Digital-First Organizations

Digital Growth Comes with New Risks If your organization is digital-first, you’re likely scaling...

Private Limited Company Registration Online In India–Step-by-Step Guide

Starting a new business in India often comes with the big question Which type of company should I register? For...

How Legal Due Diligence For BGV Protects Businesses From Hidden Liabilities

The Risks You Don’t See Coming Picture this a promising new hire joins your company. On paper, they’re perfect....

Managing Financial Risk With Legal Tech: A Modern Compliance Playbook For 2025

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

Vendor Risk Assessment In India: How To Flag Hidden Legal Issues Using LegitQuest LIBIL™

Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...

High Court Case Search Made Simple: Retrieve Judgments In Seconds Using LegitQuest

Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

Section 506 IPC

What is Section 506 IPC? Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...

302 IPC

Murder is an act done with the intention of causing death or a purpose to cause bodily harm that leads...

Wildlife Protection Act 1972

Wildlife Protection Act 1972 ...

Section 471 IPC

What is Section 471 IPC? Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...

All About Domestic Violence Act 2005

As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...