Legal Technology is referred to the implementation of latest technology such...

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

The internet is a place where information is available at the click of a button. Blogs and websites form an...

Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...

The advent of information technology and the blog culture which it has fostered has given a platform for writers to...

The practice of law as a vocation combines the expertise of law as well as the application. It derives...

Corporate litigation poses significant financial and reputational risks for businesses. Legal teams must proactively assess and mitigate these risks...

: The Struggle Behind the Scenes in Law Firms

Behind every successful courtroom argument or meticulously negotiated contract is a...

In 2025, legal due diligence has transformed from manual courthouse visits to one-click AI queries. Yet the core question...

The legal profession in India is experiencing a digital evolution. With increasing caseloads, rising client expectations, and complex compliance...

Lawyers are social engineers, who steer the path for justice and social development. Therefore, the role of lawyers cannot be...