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Starting a new business in India often comes with the big question Which type of company should I register? For...

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

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Top 7 landmark Judgments of Environmental Protection Act

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Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...

Corporate legal teams are under increasing pressure to navigate complex regulatory landscapes, mitigate legal risks, and ensure compliance with...