Lawyers are social engineers, who steer the path for justice and social development. Therefore, the role of lawyers cannot be...

The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...

With the growing crime against children,

This blog will cover Section 326 of the Indian Penal Code covering the following topics-

• What is Section...
  Apr 08, 2021

Top 10 Landmark Supreme Court of India Judgments

 As per the constitution...

The Indian legal system is a combination of statutory law and case laws. The statute usually comprises of Articles...

: Bridging the Legal Divide in India

Legal help should never be a luxury. Yet, for millions across India, accessing...

Running a Law Firm Isn’t Just About Winning Cases

Managing a law firm today...

A company is a legal entity formed by a group of individuals in order to work towards...

In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Insurance fraud and legal ambiguities in claim histories continue to cost insurers billions annually. Whether it’s a falsified medical...