

Access to Justice Begins with Access to Legal Aid
For millions of people in India, n...

Legal challenges—especially those involving family or civil disputes—can be emotional...

Access to justice should never depend on income or privilege. Yet, for millions across India, nav...
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The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
No doubt, the kind of comforts and luxury a human being can experience in today’s time was never before. The...
Top 7 landmark Judgments of Environmental Protection Act
Conservation and protection...
Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...
Corporate legal teams are under increasing pressure to navigate complex regulatory landscapes, mitigate legal risks, and ensure compliance with...
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