

Access to Justice Begins with Access to Legal Aid
For millions of people in India, n...

Legal challenges—especially those involving family or civil disputes—can be emotional...

Access to justice should never depend on income or privilege. Yet, for millions across India, nav...
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Artificial Intelligence (AI) has transitioned from a futuristic concept to an integral part of everyday business operations across industries....
Legal processes have long been complex, time-consuming, and expensive. Whether you're a business handling contracts or an individual dealing with...
: Access to Justice Begins with Access to Legal Aid
For millions of people in India, navigating legal issues can...
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
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