

Why Crime Checks Are Business-Critical in 2025
From hiring to vendor onboarding, crim...

Why “instant” criminal record checks matter in 2025
- A single undi...
Jun 03, 2025 | 33 views

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed c...
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: Why Legal Risk Assessment is No Longer Optional
In today’s regulatory environment, Chartered Accountants (CAs) and Company Secretaries (CSs)...
Legal Technology is referred to the implementation of latest technology such...
Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
What is the Motor Vehicle Act 1988?
Passed in 1988, the Motor...
Due diligence is a critical process in the legal field, often seen as a thorough examination or investigation to...
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