Legal Technology is referred to the implementation of latest technology such...

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

The internet is a place where information is available at the click of a button. Blogs and websites form an...

Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...

The advent of information technology and the blog culture which it has fostered has given a platform for writers to...

The practice of law as a vocation combines the expertise of law as well as the application. It derives...

Due diligence is a critical process in the legal field, often seen as a thorough examination or investigation to...

In the modern legal landscape, due diligence and risk assessment are foundational to ensuring successful outcomes in legal transactions....

Legal processes have long been complex, time-consuming, and expensive. Whether you're a business handling contracts or an individual dealing with...

In a country as legally complex and socially diverse as India, access to justice should never be determined by income...

Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...