Legal Technology is referred to the implementation of latest technology such...

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

The internet is a place where information is available at the click of a button. Blogs and websites form an...

Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...

The advent of information technology and the blog culture which it has fostered has given a platform for writers to...

The practice of law as a vocation combines the expertise of law as well as the application. It derives...

In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...

Legal challenges can be overwhelming—especially when access to legal advice or representation feels out of reach. Whether it's a...

“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...

Legal professionals rely on accurate and timely information to build strong cases, draft contracts, and ensure compliance with legal...

In today’s fast-paced legal environment, law firms are under constant pressure to manage increasing caseloads efficiently while maintaining accuracy...