In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...

Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Legal challenges—especially those involving family or civil disputes—can be emotionally and financially overwhelming. For many in India, the cost of...

Access to justice should never depend on income or privilege. Yet, for millions across India, navigating legal systems remains an...

In a country as legally complex and socially diverse as India, access to justice should never be determined by income...

Access to legal support shouldn't be a privilege—it should be a right. In a country where millions face legal...

During legal proceedings, lawyers present legal arguments. Judges write their opinions...

The legal industry is no stranger to change, but the rapid advancement of technology is transforming it in ways...

Legal research has undergone a massive transformation with the advent of legal search engines. Gone are the days of manually...

In 2024, legal departments face an increasingly complex risk landscape driven by evolving regulations, cyber threats, and global economic...

: Legal Services Under Pressure to Perform

In today’s high-demand legal environment, firms and corporate legal teams are under intense...