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The latest news, technologies, and resources from our team.
How Insurance Companies Use Legal Tech To Detect Fraud & Verify Claim Histories
Insurance fraud and legal ambiguities in claim histories continue to cost insurers billions annually. Whether it’s a falsified medical...
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Jul 31, 2025
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In today’s complex and globally connected economy, supply chain risk is no longer confined to logistics or delivery disruptions....
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India’s real estate market is booming—with rising investments, rapid urbanization, and the proliferation of REITs. But behind every property...
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Managing Financial Risk With Legal Tech: A Modern Compliance Playbook For 2025
Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...
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Legal Tech For Banks: Automating Due Diligence, KYC & Litigation Risk In Real-Time
In India’s rapidly digitizing financial ecosystem, banks are under mounting pressure to conduct faster, more accurate, and fully compliant...
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Trending Topics
The latest news, technologies, and resources from our team.
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let’s...
Sep 17, 2021
Environment Laws In India
With the rapid increase in industrialization and human needs, environment has...
Sep 17, 2021
Guide To Legal Citation
During legal proceedings, lawyers present legal arguments. Judges write their opinions...
Sep 17, 2021
The Future Of Legal Tech How AI And Legal Research Tools Are Shaping Law Firms
The legal industry is no stranger to change, but the rapid advancement of technology is transforming it in ways...
Mar 10, 2025
How Legal Search Engines Are Revolutionizing Case Research
Legal research has undergone a massive transformation with the advent of legal search engines. Gone are the days of manually...
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Do You Have Questions?
Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.
Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.
LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.
Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.
Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.
