The financial sector of India has always played a key role...

The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...

During legal proceedings, lawyers present legal arguments. Judges write their opinions...

An Act of the Parliament...

The RTI Act is one of the important acts of constitution that empowers ordinary citizens to question the working...

Every year, thousands of girls and boys across the...

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

What is Income Tax?

Income earned through a job, business or any...

With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...

Financial due diligence plays a crucial role in corporate transactions, mergers, and acquisitions. Legal professionals rely on thorough financial...

: The High Stakes of Corporate Due Diligence

Corporate legal teams face mounting pressure to assess legal risk swiftly and...