What is a Preamble of Indian Constitution?
The Preamble is an introduc...
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Understanding What Exactly is 307 IPC all About
307 IPC is an offence...
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What is a Preamble of Indian Constitution?
The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
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What is the Motor Vehicle Act 1988?
Passed in 1988, the Motor...
Trending Topics
The latest news, technologies, and resources from our team.
1. What Is a Criminal Report in India?
A criminal report—sometimes called a police clearance certificate or background verification report—is...
In a country as legally complex and socially diverse as India, access to justice should never be determined by income...
Investigations Used to Be a Slow, Tedious Process
If you’ve ever pictured an investigation,...
We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...
With the rapid increase in industrialization and human needs, environment has...
