What is a Preamble of Indian Constitution?
The Preamble is an introduc...
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307 IPC is an offence...
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What is a Preamble of Indian Constitution?
The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
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What is the Motor Vehicle Act 1988?
Passed in 1988, the Motor...
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Legal Research in the Age of AI
Among all the platforms, LegitQuest stands out for its speed, contextual accuracy, and...
In a judicial system as vast and complex as India’s, the quality of legal research directly impacts the quality...
Legal challenges can be overwhelming—especially when access to legal advice or representation feels out of reach. Whether it's a...
India is undergoing a rapid growth and prosperity phase where all sections of society are given...
