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What are Farm Laws?
The new Farm Laws, also known as Indian Agricult...

What is Section 506 IPC?
Section 506 IPC says that “Whoever commits, the offenc...
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Top 7 landmark Judgments of Environmental Protection Act
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307 IPC is an offence of ‘attempt to murder.’ It is considered...
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Article 32 of the Indian Constitution is considered as one of the most important articles when...
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