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What are Farm Laws?
The new Farm Laws, also known as Indian Agricult...

What is Section 506 IPC?
Section 506 IPC says that “Whoever commits, the offenc...
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Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...
Legal Technology is referred to the implementation of latest technology such...
Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
Due diligence is a critical process in the legal field, often seen as a thorough examination or investigation to...
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