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Why Every Legal Department Needs Enterprise Risk Assessment Tools In 2025
RTI Rules
RTI Rules

In our democratic country India, the public is the supreme power. We, the people of India have th...

Feb 13, 2025 | 15 views
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The Motor Vehicle Act 1988

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Sep 17, 2021 | 22 views
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POCSO ACT

 

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302 IPC
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302 IPC

Murder is an act done with the intention of causing death or a purpose to cause bodily harm that leads...

Feb 13, 2025
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Section 506 IPC

What is Section 506 IPC?

Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...

Feb 13, 2025
Why NBFCs Need Legal Tech For Smarter Borrower Risk Profiling And Compliance Management
Enterprise
Why NBFCs Need Legal Tech For Smarter Borrower Risk Profiling And Compliance Management

In India’s rapidly evolving lending landscape, Non-Banking Financial Companies (NBFCs) face mounting pressure to manage risk, meet regulatory standards,...

Jul 31, 2025
Legal Tech For HR: Transforming Employee Background Checks And Compliance Audits
Judiciary
Legal Tech For HR: Transforming Employee Background Checks And Compliance Audits

In an increasingly risk-sensitive environment, human resource (HR) departments face mounting pressure to ensure every hire passes rigorous verification...

Jul 31, 2025
Why Legal Due Diligence Is The Missing Link In Background Verification (BGV) In India
Supply Chain & Logistics
Why Legal Due Diligence Is The Missing Link In Background Verification (BGV) In India

Background verification (BGV) has become an essential part of hiring, onboarding, and compliance workflows across India. As enterprises, banks,...

Jul 31, 2025
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Why Every Legal Department Needs Enterprise Risk Assessment Tools In 2025
Banking
Why Every Legal Department Needs Enterprise Risk Assessment Tools In 2025

In 2024, legal departments face an increasingly complex risk landscape driven by evolving regulations, cyber threats, and global economic...

Apr 01, 2025
RTI Rules
Banking
RTI Rules

In our democratic country India, the public is the supreme power. We, the people of India have the right to...

Feb 13, 2025
The Motor Vehicle Act 1988
Banking
The Motor Vehicle Act 1988

What is the Motor Vehicle Act 1988?

Passed in 1988, the Motor...

Sep 17, 2021
POCSO ACT
Banking
POCSO ACT

 

With the growing crime against children,

Sep 17, 2021

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.