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Bridging the Legal Divide in India
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As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
Managing Cases Is More Than Just Keeping Tabs
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What is Section 471 IPC?
Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
Banks Are Trusted With More Than Just Money
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