As the financial landscape becomes increasingly regulated and complex, Chartered Accountants (CAs) are expected to go beyond traditional audits...

Background verification (BGV) has become an essential part of hiring, onboarding, and compliance workflows across India. As enterprises, banks,...

Bridging the Legal Divide in India

Legal help should never be a luxury. Yet, for millions across India, accessing...

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

Legal challenges can be overwhelming—especially when access to legal advice or representation feels out of reach. Whether it's a...

In moments of crisis, uncertainty, or injustice, access to help legal services can be the difference between silence and empowerment....

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

According to recent UNICEF report, nearly 1 in 10 children...

An Act of the Parliament...

Understanding What Exactly is 307 IPC all About

307 IPC is an offence of ‘attempt to murder.’ It is considered...

Finding credible and comprehensive legal information is essential for any legal professional. With so many online resources available, knowing which...