The Risk Beneath the Balance Sheets

For Chartered Accountants, trust is everything. Clients rely on you not just for...

The Speed vs. Accuracy Dilemma in Background Verification

Hiring has never been faster. Recruiters and HR teams are under...

The Risks You Don’t See Coming

Picture this a promising new hire joins your company. On paper, they’re perfect....

Why Background Checks Alone Aren’t Enough

Let’s be honest — hiring is tough. HR teams and recruiters spend weeks,...

In India’s rapidly evolving lending landscape, Non-Banking Financial Companies (NBFCs) face mounting pressure to manage risk, meet regulatory standards,...

In an increasingly risk-sensitive environment, human resource (HR) departments face mounting pressure to ensure every hire passes rigorous verification...

“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...

What is the Motor Vehicle Act 1988?

Passed in 1988, the Motor...