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We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the int...

Law is the representation of society, and legal research is the pillar on which the entire legal...
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PROTECTION OF WOMEN FROM DOMESTIC VIOLENCE ACT, 2005
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Corporate litigation poses significant financial and reputational risks for businesses. Legal teams must proactively assess and mitigate these risks...
In mergers and acquisitions (M&A), decisions involving millions or even billions are made based on the strength of information....
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