Francis Bacon once said that knowledge is power. With reference to the legal profession, knowledge is acquired through painstaking legal...

“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...

We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...

Law is the representation of society, and legal research is the pillar on which the entire legal profession rests. The...

“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...

In the modern legal landscape, due diligence and risk assessment are foundational to ensuring successful outcomes in legal transactions....

Legal processes have long been complex, time-consuming, and expensive. Whether you're a business handling contracts or an individual dealing with...

In a country as legally complex and socially diverse as India, access to justice should never be determined by income...

Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...

Legal Technology is referred to the implementation of latest technology such...