A company is a legal entity formed by a group of individuals in order to work towards...

What is Income Tax?

Income earned through a job, business or any...

What is a breach of contract?

The Indian Contract Act...

According to recent UNICEF report, nearly 1 in 10 children...

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

In 2025, legal research remains the backbone of effective legal practice. For Indian lawyers, the complexity of statutes, precedents,...

: Why Background Checks Alone Aren’t Enough

Let’s be honest — hiring is tough. HR teams and recruiters spend weeks,...

Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

As the financial landscape becomes increasingly regulated and complex, Chartered Accountants (CAs) are expected to go beyond traditional audits...

In corporate transactions such as mergers, acquisitions, and strategic investments, one crucial aspect often defines the quality of the...