If you are a lawyer,...


Compliance Pressure in the Banking Sector
Banks today operate in an environment of c...

The High Stakes of Banking Due Diligence
In today’s financial ecosystem, banks...

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Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...
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Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
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