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In our democratic country India, the public is the supreme power. We, the people of India have th...

Feb 13, 2025 | 17 views
The Motor Vehicle Act 1988
The Motor Vehicle Act 1988

What is the Motor Vehicle Act 1988?

Sep 17, 2021 | 27 views
POCSO ACT
POCSO ACT

 

Sep 17, 2021 | 20 views

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The latest news, technologies, and resources from our team.

The Motor Vehicle Act 1988

What is the Motor Vehicle Act 1988?

Passed in 1988, the Motor...

Sep 17, 2021
Consumer Court

What is a Consumer Court?

A Consumer Court,...

Sep 17, 2021
Understanding Risk Assessment In Law A Guide For Legal Professionals

What is Risk Assessment in Law?

Risk assessment is a fundamental process in legal practice, helping professionals evaluate potential threats,...

Mar 19, 2025
Vendor Risk Assessment In India: How To Flag Hidden Legal Issues Using LegitQuest LIBIL™

Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...

Jun 03, 2025
How Technology Is Changing Legal Research For Law Professionals

Legal research has always been fundamental to law practice. But for decades, it remained largely manual—buried in books, digests,...

Jun 21, 2025

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The latest news, technologies, and resources from our team.

Why Every Legal Department Needs Enterprise Risk Assessment Tools In 2025
Why Every Legal Department Needs Enterprise Risk Assessment Tools In 2025

In 2024, legal departments face an increasingly complex risk landscape driven by evolving regulations, cyber threats, and global economic...

Apr 01, 2025
RTI Rules
RTI Rules

In our democratic country India, the public is the supreme power. We, the people of India have the right to...

Feb 13, 2025
The Motor Vehicle Act 1988
The Motor Vehicle Act 1988

What is the Motor Vehicle Act 1988?

Passed in 1988, the Motor...

Sep 17, 2021
POCSO ACT
POCSO ACT

 

With the growing crime against children,

Sep 17, 2021

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.