The Risk Beneath the Balance Sheets

For Chartered Accountants, trust is everything. Clients rely on you not just for...

The Speed vs. Accuracy Dilemma in Background Verification

Hiring has never been faster. Recruiters and HR teams are under...

The Risks You Don’t See Coming

Picture this a promising new hire joins your company. On paper, they’re perfect....

Why Background Checks Alone Aren’t Enough

Let’s be honest — hiring is tough. HR teams and recruiters spend weeks,...

In India’s rapidly evolving lending landscape, Non-Banking Financial Companies (NBFCs) face mounting pressure to manage risk, meet regulatory standards,...

In an increasingly risk-sensitive environment, human resource (HR) departments face mounting pressure to ensure every hire passes rigorous verification...

An Act of the Parliament...

Understanding What Exactly is 307 IPC all About

307 IPC is an offence of ‘attempt to murder.’ It is considered...

In the world of legal practice, risk is an inevitable part of the equation. Whether you’re handling corporate transactions,...

Lawyers are social engineers, who steer the path for justice and social development. Therefore, the role of lawyers cannot be...

Top 7 landmark Judgments of Environmental Protection Act

Conservation and protection...