The Risk Beneath the Balance Sheets

For Chartered Accountants, trust is everything. Clients rely on you not just for...

The Speed vs. Accuracy Dilemma in Background Verification

Hiring has never been faster. Recruiters and HR teams are under...

The Risks You Don’t See Coming

Picture this a promising new hire joins your company. On paper, they’re perfect....

Why Background Checks Alone Aren’t Enough

Let’s be honest — hiring is tough. HR teams and recruiters spend weeks,...

In India’s rapidly evolving lending landscape, Non-Banking Financial Companies (NBFCs) face mounting pressure to manage risk, meet regulatory standards,...

In an increasingly risk-sensitive environment, human resource (HR) departments face mounting pressure to ensure every hire passes rigorous verification...

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...

In mergers and acquisitions (M&A), decisions involving millions or even billions are made based on the strength of information....

: The Risks You Don’t See Coming

Picture this: a promising new hire joins your company. On paper, they’re perfect....

Francis Bacon once said that knowledge is power. With reference to the legal profession, knowledge is acquired through painstaking legal...

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...