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Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...
In the fast-paced world of law, the ability to access, analyze, and apply legal information efficiently is crucial. Legal...
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India has the lengthiest constitution in the world. Each and every provision has been drafted considering the welfare of masses....
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The latest news, technologies, and resources from our team.
The RTI Act is one of the important acts of constitution that empowers ordinary citizens to question the working...
Managing Cases Is More Than Just Keeping Tabs
Legal teams today aren’t just tracking...
Starting a new business in India often comes with the big question: Which type of company should I register? For...
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Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
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