Insurance fraud and legal ambiguities in claim histories continue to cost insurers billions annually. Whether it’s a falsified medical...

In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

In today’s complex and globally connected economy, supply chain risk is no longer confined to logistics or delivery disruptions....

India’s real estate market is booming—with rising investments, rapid urbanization, and the proliferation of REITs. But behind every property...

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

In India’s rapidly digitizing financial ecosystem, banks are under mounting pressure to conduct faster, more accurate, and fully compliant...

Top 10 Landmark Supreme Court of India Judgments

 As per the constitution...

During legal proceedings, lawyers present legal arguments. Judges write their opinions...

The legal industry is no stranger to change, but the rapid advancement of technology is transforming it in ways...

: The Hidden Costs of Disorganized Case Management

In today’s high-pressure legal environment, poor case management doesn’t just cause inefficiencies—it...

Legitquest launches iGraphics: Where deep technology meets the legal data. You get to see the legal data...