“Ignorantia juris non excusat” is latin for the often-quoted legal m...
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Francis Bacon once said that knowledge is power. With reference to the legal profession, knowledge is acquired through painstaking legal...
“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...
We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...
Law is the representation of society, and legal research is the pillar on which the entire legal profession rests. The...
“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...
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The latest news, technologies, and resources from our team.
: The Struggle Behind the Scenes in Law Firms
Behind every successful courtroom argument or meticulously negotiated contract is a...
: The Pressure to Deliver More with Less
In today’s fast-paced legal environment, law firms and corporate legal departments are...
Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...
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From hiring to vendor onboarding, criminal background screening is no longer optional—it's strategic....
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As per the constitution...
