With the rapid increase in industrialization and human needs, environment has...

Legitquest launches iGraphics Where deep technology meets the legal data. You get to see the legal data...

Top 7 landmark Judgments of Environmental Protection Act

Conservation and protection...

According to the latest data released by the National Crime Records...

With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...

Section 144 is a ruling that prohibits public gatherings in a given jurisdiction.This constitutional provision empowers the...

Finding credible and comprehensive legal information is essential for any legal professional. With so many online resources available, knowing which...

Mergers and acquisitions (M&A) are complex transactions that require meticulous planning, risk assessment, and legal oversight. One of the...

1. What Is a Criminal Record Check?

Criminal record checks verify whether an individual or organization has any past or...

The legal profession in India is experiencing a digital evolution. With increasing caseloads, rising client expectations, and complex compliance...

With the growing crime against children,