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In 2025, legal due diligence has transformed from manual courthouse visits to one-click AI queries. Yet the core question...
1. What Is a Criminal Report in India?
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Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...
Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
