Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

Why Crime Checks Are Business-Critical in 2025

From hiring to vendor onboarding, criminal background screening is no longer optional—it's strategic....

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...

Why AI-fast Criminal Checks Are Non-Negotiable in 2025

• Discrepancy rates keep climbing. India’s BFSI sector alone saw 10.4% background-check...
  Jun 03, 2025

1. What Is a Criminal Record Check?

Criminal record checks verify whether an individual or organization has any past or...

: Why Background Checks Alone Aren’t Enough

Let’s be honest — hiring is tough. HR teams and recruiters spend weeks,...

In corporate transactions such as mergers, acquisitions, and strategic investments, one crucial aspect often defines the quality of the...

As the financial landscape becomes increasingly regulated and complex, Chartered Accountants (CAs) are expected to go beyond traditional audits...

What are Farm Laws?

The new Farm Laws, also known as Indian Agriculture Act 2020/Farm bills, are three acts: The...

Access to justice should never depend on income or privilege. Yet, for millions across India, navigating legal systems remains an...