Litigation Is More Complex Than Ever

Legal battles used to follow familiar patterns contracts,...

As the financial landscape becomes increasingly regulated and complex, Chartered Accountants (CAs) are expected to go beyond traditional audits...

The Indian judiciary is one of the largest and busiest in the world. With over four crore pending cases...

Why Crime Checks Are Business-Critical in 2025

From hiring to vendor onboarding, criminal background screening is no longer optional—it's strategic....

In 2025, legal due diligence has transformed from manual courthouse visits to one-click AI queries. Yet the core question...

The Bottleneck of Traditional Legal Research

Legal professionals face increasing pressure to deliver faster, more accurate insights without compromising...

Section 144 is a ruling that prohibits public gatherings in a given jurisdiction.This constitutional provision empowers the...

With the rapid increase in industrialization and human needs, environment has...

During legal proceedings, lawyers present legal arguments. Judges write their opinions...

Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...

Mergers and acquisitions (M&A) are complex transactions that require meticulous planning, risk assessment, and legal oversight. One of the...