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In an era of evolving regulations and increasing corporate scrutiny, legal teams mus...

Corporate governance is the backbone of any successful organization, ensuring ethica...
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What is Section 506 IPC?
Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...
In India’s rapidly evolving lending landscape, Non-Banking Financial Companies (NBFCs) face mounting pressure to manage risk, meet regulatory standards,...
Background verification (BGV) has become an essential part of hiring, onboarding, and compliance workflows across India. As enterprises, banks,...
In an increasingly risk-sensitive environment, human resource (HR) departments face mounting pressure to ensure every hire passes rigorous verification...
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