Sep 17, 2021
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The latest news, technologies, and resources from our team.
How Insurance Companies Use Legal Tech To Detect Fraud & Verify Claim Histories
Insurance fraud and legal ambiguities in claim histories continue to cost insurers billions annually. Whether it’s a falsified medical...
Jul 31, 2025
Legal Tech For Fintech: Combatting Identity Fraud, NPA Risk & Regulatory Non-Compliance
In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....
Jul 31, 2025
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In today’s complex and globally connected economy, supply chain risk is no longer confined to logistics or delivery disruptions....
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Property Deals, Court Cases & Legal Risk: How Legal Tech Is Transforming Indian Real Estate
India’s real estate market is booming—with rising investments, rapid urbanization, and the proliferation of REITs. But behind every property...
Jul 31, 2025
Managing Financial Risk With Legal Tech: A Modern Compliance Playbook For 2025
Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...
Jul 31, 2025
Legal Tech For Banks: Automating Due Diligence, KYC & Litigation Risk In Real-Time
In India’s rapidly digitizing financial ecosystem, banks are under mounting pressure to conduct faster, more accurate, and fully compliant...
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Trending Topics
The latest news, technologies, and resources from our team.
The Business Impact Of AI-Powered Law Research Tools On Law Firms And Corporate Legal Teams
: Legal Services Under Pressure to Perform
In today’s high-demand legal environment, firms and corporate legal teams are under intense...
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Top 10 Landmark Supreme Court of India Judgments
As per the constitution...
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let’s...
Sep 17, 2021
Protection Of Women From Domestic Violence Act 2005
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IGraphics
Legitquest launches iGraphics: Where deep technology meets the legal data. You get to see the legal data...
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Do You Have Questions?
Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.
Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.
LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.
Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.
Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.
