The High Stakes of Banking Due Diligence

In today’s financial ecosystem, banks are under immense pressure to ensure that...

The Speed vs. Accuracy Dilemma in Background Verification

Hiring has never been faster. Recruiters and HR teams are under...

In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...

Access to justice should never depend on income or privilege. Yet, for millions across India, navigating legal systems remains an...

In corporate transactions such as mergers, acquisitions, and strategic investments, one crucial aspect often defines the quality of the...

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

The legal profession in India is experiencing a digital evolution. With increasing caseloads, rising client expectations, and complex compliance...

No doubt, the kind of comforts and luxury a human being can experience in today’s time was never before. The...

According to recent UNICEF report, nearly 1 in 10 children...

The financial sector of India has always played a key role...

Corporate legal teams are under increasing pressure to navigate complex regulatory landscapes, mitigate legal risks, and ensure compliance with...