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In moments of crisis, uncertainty, or injustice, access to help legal services can be the differe...

In a country as legally complex and socially diverse as India, access to justice should never be...
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The Indian legal system is a combination of statutory law and case laws. The statute usually comprises of Articles...
The legal profession is evolving rapidly, with technology playing an increasingly central role in how law firms operate. For...
The legal sector is evolving rapidly, and traditional case management methods are no longer sustainable. With mounting caseloads, stringent...
Customer Due Diligence vs. Legal Due Diligence: Why You Need Both for Stronger Risk Management
What are Farm Laws?
The new Farm Laws, also known as Indian Agriculture Act 2020/Farm bills, are three acts: The...
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