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In moments of crisis, uncertainty, or injustice, access to help legal services can be the differe...

In a country as legally complex and socially diverse as India, access to justice should never be...
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Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
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In mergers and acquisitions (M&A), decisions involving millions or even billions are made based on the strength of information....
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