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India’s real estate market is booming—with rising investments, rapid urbanization, and the proliferation of REITs. But behind every property...
Legal challenges—especially those involving family or civil disputes—can be emotionally and financially overwhelming. For many in India, the cost of...
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Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...
Trending Topics
The latest news, technologies, and resources from our team.
Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...
In mergers and acquisitions (M&A), decisions involving millions or even billions are made based on the strength of information....
: The Risks You Don’t See Coming
Picture this: a promising new hire joins your company. On paper, they’re perfect....
Francis Bacon once said that knowledge is power. With reference to the legal profession, knowledge is acquired through painstaking legal...
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
