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India’s real estate market is booming—with rising investments, rapid urbanization, and the proliferation of REITs. But behind every property...
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The latest news, technologies, and resources from our team.
Due diligence is a critical process in the legal field, often seen as a thorough examination or investigation to...
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In today’s fast-paced business environment, ensuring compliance, minimizing risks, and making informed decisions are crucial. Legal due diligence, risk...
Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...
: Access to Justice Begins with Access to Legal Aid
For millions of people in India, navigating legal issues can...
